Section 82(1)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

(ii)fifty metres of the outer edge of the berm of any National Highway or a State Highway or a Major District Road; and

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