Himachal Pradesh High Court
Birender Singh & Ors vs . Hari Dutt (Deceased) on 4 August, 2023
Birender Singh & Ors vs. Hari Dutt (deceased) through LRs RSA No. 115 of 2012 .
04.08.2023 Present: Mr. Bimal Gupta, Senior Advocate with Ms. Kusum Chaudhary, Advocate, for the appellants.
Mr. Shivam Sharma, Advocate, vice Mr. Basant Pal Thakur, Advocate, for the respondents.
of In terms of the order dated 20.06.2023, Amended Memo of Parties already stands filed. Registry is directed to place the Amended Memo of Parties at the rt appropriate place in the case file.
At the joint request of learned counsel for the parties, list the matter after three weeks.
(Ranjan Sharma) Judge 4th August, 2023 (himani) ::: Downloaded on - 04/08/2023 20:40:43 :::CIS