Madhya Pradesh High Court
Man Singh Pateriya vs The State Of Madhya Pradesh on 20 December, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-22180-2021 The High Court Of Madhya Pradesh WP No. 22180 of 2021 (MAN SINGH PATERIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated : 20-12-2021 Shri D.P.Singh, Advocate for the petitioner.
List this case along with W.P. No.22270/2021. IR, if any, to continue till the next date of hearing.
(ROHIT ARYA) JUDGE (and) ANAND SHRIVASTAVA 2021.12.21 11:11:14 +05'30'