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Madhya Pradesh High Court

Man Singh Pateriya vs The State Of Madhya Pradesh on 20 December, 2021

Author: Rohit Arya

Bench: Rohit Arya

1 WP-22180-2021 The High Court Of Madhya Pradesh WP No. 22180 of 2021 (MAN SINGH PATERIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated : 20-12-2021 Shri D.P.Singh, Advocate for the petitioner.

List this case along with W.P. No.22270/2021. IR, if any, to continue till the next date of hearing.

(ROHIT ARYA) JUDGE (and) ANAND SHRIVASTAVA 2021.12.21 11:11:14 +05'30'