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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(m)"OMC" means Operation and Maintenance Centre;
(ma)[ "Evolved-Universal Terrestrial Radio Access Network (E-UTRAN) Radio Access Bearer" or "E-RAB" means a user plane connection between User Equipment (UE) and Serving Gateway (SGW) in the LTE based technology;] [Inserted by Notification No. F. No. 304-2/2016-QoS., dated 18.8.2017 (w.e.f. 20.3.2009).]