Section 1(3) in The M.P. Cattle Diseases Act, 1934
(3)Sections 3 to 9 shall extend to such other area of the State and come into force on such dates as the State Government may, by notification in the Official Gazette, direct.] [Substituted by M.P. Act No. 23 of 1958 (w.e.f. 1-1-1959)]
