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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(5)(b) in The Rajasthan Public Trust Rules, 1962

(b)The local witnesses may be paid conveyance allowance only which shall not exceed Rs. 1/- and shall not be lower than 50 np.