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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5)(i) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(i)determine the tariff for generation, supply, transmission and wheeling of electricity, wholesale, bulk, and retail as the case may be within the State;