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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Directorate of Treasuries Ministerial Service Rules, 1978

(2)Senior Noter and Drafter. - By promotion from amongst the permanent Junior Noters and Drafters, Record Keeper and Reference Clerk on the basis of seniority subject to the rejection of the unfit:Provided that if suitable persons are not available for promotion the post may be filled by transfer of an employee having experience of budget accounts and establishment work from any other Government department.