Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] UT Chandigarh - Subsection Section 17(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 (2)If the Chairman is not present at any such meeting the members present shall choose one from among themselves to be Chairman of the meeting.
