(3)[ The Gram Sabha shall consider the following matters and may make recommendations and suggestions to the Gram Panchayat, -(a)the annual statement of accounts of the Gram Panchayat, the report of administration of the preceding financial year and the last audit note and replies, if any, made thereto;(b)the report in respect of development programmes of the Gram Panchayat relating to the preceding year and the development programmes proposed to be undertaken during the current financial year;(c)the promotion of unity and harmony among all sections of society in the village;(d)programmes of adult education within the village;(e)such other matters as may be prescribed.
