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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(a) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(a)The Answer Sheet will be issued to the candidates 15 minutes before the commencement of the examination to enable them to put in all the required information on the Answer Sheet ;