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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(1)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)The powers conferred by clause (a) may, in the case of any private spring, tank, well, or water course, be exercised by the Gram Panchayat, with the consent of the owner of such place.