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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Kerala - Subsection

Section 43(1) in The Kerala Panchayat Buildings Rules, 2011

(1)The area of a bath room shall not be less than 1.50 sq. metres with either side [***] [Omitted 'not less than 1.1 metres and the' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] carpet area of a latrine shall not be less than 1.10 sq. metres with one side not less than 1.0 metre:Provided that the area of a combined bathroom and latrine shall not be less than 2.20 sq. metres with one side not less than 1.10 metres.