Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Mineral Products (Additional Duties Of Excise And Customs) Act, 1958 (2)It shall be deemed to have come into force on the twentieth day of May, 1958.Prior to amendment by Act 41 of 1964, Section 1 read as:
