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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(b) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(b)Metering cabinet (Box).
(i)Meters for LT consumers shall be housed in the meter-box and for HT consumers in metering cabinet provided/ approved by the licensee.
(ii)No fuse will be provided inside the meter box in order to keep the meters and CTs free from the external tampering. The meter box shall be opened only in the presence of the authorized Engineer of the licensee. Fuses may be in series with line isolator for HT supply, where considered necessary from protection point of view.
(iii)The iron clad switch or MCB/MCCB shall be provided with the meter and connected after the meter.
(iv)All terminals shall be made by lugs and crimping.
(v)For 11kV HT consumers arrangement of meter cabinet/box which houses CT/PT units and metering equipment inside, shall be installed at consumer's premises in a room exclusively meant for the purpose. The connections from licensee's line and the consumer's premises shall be through 11kV Cables.
(vi)For supply at 33kV, the CT-PT set shall be outdoor type panel mounted / double pole structure mounted and the connections from licensee's line to consumer's premises if so required shall be through 33kV cables.
(vii)Standard wiring diagrams for LT and HT metering, as prescribed by the distribution licensee/STU and approved by the metering committee, shall only be used.
(viii)Secondary wires connections shall be through armoured cable to the meter cabinet in case of HT consumers on 33kV or 11kV, having outdoor CTs and PTs or CT-PT set, .The cable shall be laid in G.I. pipe/flexible conduit pipe and not embedded in the ground.
(ix)Cable entry into the marshalling box of the instrument transformers as also the meter box/control panel shall be through glands and check nuts, which may further be sealed with epoxy compound.
(x)Tight fitting PVC sleeves, Raychem or any other equivalent make, press &heat shrinkable type epoxy sleeves, shall be applied for at least 1.5 meter on connections/jumpers from out door instrument transformers bushing terminals.
(xi)Meters shall be kept as near to the instrument transformers as possible.
(xii)HT metering unit including instrument transformer, shall be mounted on double pole/ housed in H.T. cubicle so that licensee's officers can approach the location without assistance of the HT consumers.