Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttarakhand - Subsection Section 2(q) in Ras Bihari Bose Subharti University Act, 2016 (q)"Accounts Officer", "Registrar", "Additional Registrar", "Deputy Registrar", "Assistant Registrar", "Purchase Officer", "Finance Officer", "Controller of Examinations", "Librarian", "Chief Proctor", "Proctor" means respectively the Accounts Officer, Registrar, Additional Registrar, Deputy Registrar, Assistant Registrar, Purchase Officer, Finance Officer, Controller of Examinations, Librarian, Chief Proctor, Proctor of the University;
