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[Cites 0, Cited by 1] [Section 70] [Entire Act]

State of Assam - Subsection

Section 70(2) in Assam Panchayat Act, 1994

(2)The election of the President or the Vice-President of the Zilla Parishad and filling up vacancies in the said office and the determination of disputes relating to such election shall be in accordance with such rules as may be prescribed by the State Government/State Election Commission.