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State of West Bengal - Section

Section 5 in West Bengal Electrical Licensing Rules, 2017

5. Filling up of casual vacancies.

(1)If a member of the Board, leaves the State or is absent for a period of more than six months, another person may be appointed in his place for the unexpired portion of his term of office.
(2)The Board shall have power to act notwithstanding of any vacancy in its membership.