Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(2) in The Gujarat Agricultural Produce Markets Act, 1963 (2)A market committee may delegate to any one or more of its members or to any such sub-committee such of its powers and duties as it may deem necessary.
