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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(b) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(b)A licenced supervisor enrolled as such by the Chief Administrator uptil the date of notification of these amended rules, shall be allowed to undertake only the supervision of construction of the buildings governed by the Frame Control. He shall not undertake the design of any building in Chandigarh. Further no person shall be enrolled as licenced supervisor registered Surveyor.]