Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 32 in The Quality Of Service Of Broadband Service Regulations, 2006

32. The measurement will be made for Packet Loss and Latency by the service provider on a sample, basis taking the Broadband customer (User) configuration as User Reference Test Point at ISP Node/ POP. This configuration shall have local loop, CPE, ADSL-router/ modem or Cable modem and PC/Laptop. The PC/Laptop shall have a minimum configuration of Pentium-IV, Windows 2000 operating system/XP/UNIX with 256 MB RAM, hard disk 40 GB which normally a broadband user is expected to have for getting broadband speed.