Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(6) in Andhra Pradesh Para Medical Board Rules, 2006

(6)The Inspecting officers so appointed by the Board shall inspect and submit a report with reference to the availability of minimum standards prescribed in Annexure-II and also detailing the specific deficiencies to be corrected, if any.