Section 11(4) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

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State of Gujarat - Subsection

Section 11(4) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(4)A successful candidate who has secured 80% (eighty percent.) or more aggregate marks in the examination shall be paid such amount in cash as an incentive as may be determined by the Government.The Board shall publish the result of the examination in the Official Gazette.Appendix A[See Rule 1(3) and Rule 3(1)]

(1)	Translator	}	Class III
(2)	Information Assistant
(3)	Supervisor

Appendix B[See Rule 1(3) and Rule 3(2)]

(1)	Senior-Sub-Editor	}	Class III
(2)	Assistant Examiner of Books and Publication(A.E.B.P.)
(3)	Technical Assistant

Appendix C[See Rule 9]Syllabus for the Lower Level Departmental ExaminationPaper IAdministrative MattersDuration :3 HoursTotal Marks: 100

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State of Gujarat - Subsection

Section 11(4) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012