Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Haryana - Subsection Section 53(c) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 (c)the consignee shall show distinctly in his account books, the name and designation of consignor and the quantity sent to him.
