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Madhya Pradesh High Court

Nehal Raje Kachawa vs Central Board Of Secondary Education on 6 May, 2022

Author: Milind Ramesh Phadke

Bench: Milind Ramesh Phadke

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 21933 of 2021 (NEHAL RAJE KACHAWA Vs CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS) Dated : 06-05-2022 Parties through their counsel.

Due to paucity of time, matter could not be heard today. List this case tomorrow i.e. 07.05.2022.

(MILIND RAMESH PHADKE) JUDGE neetu NEETU SHASHANK 2022.05.07 15:28:57 +05'30'