Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(b) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019 (b)ban on filling up of posts by direct recruitment issued by the Finance Department, if any, from time to time.
