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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(iv) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(iv)Top Ten or final year mark sheet/CPI result based on which the Class or Grade or diploma or degree (for B. Sc) awarded by the Technical Examination Board (TEB) or the University.