Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)For the purposes of the Act, a unit of Force (hereinafter referred to as Delta Force) shall be distributed over each of the two provinces of the State.