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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(f) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(f)Safety rules and precautions.
(i)To each applicant for new connection along with the application form
(ii)To the consumer upon request upon payment of reasonable price approved by the Commission.
(iii)By making of available on website of the licensee in downloadable format.