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[Cites 0, Cited by 0] [Section 2(30)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(30)(b) in The U.P. Water Supply and Sewerage Act, 1975

(b)the water pipe connecting such a tank, cistern, hydrants, stand-pipe, meter or tap, with such main or pipe;