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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Manonmaniam Sundaranar University Act, 1990

(2)
(a)The Standing Committee on Academic Affairs shall, in addition to the Vice-Chancellor, consist of the following members, namely:-
Class I - Ex-officio Members.