Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in The Minerals (Evidence of Mineral Contents) Rules, 2015 (b)"composite licence" means a prospecting licence-cum-mining lease issued under sub-section (2) of section 10B or sub-section (3) of section 11of the Act;
