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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3)(a) in The West Bengal Primary Education Act, 1973

(a)exercise general supervision and control over the Secretary, the [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.], if any, and the staff appointed by the Board and post and transfer the members of the staff;