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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(3)(iv) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(iv)type of filter required depends on amount of grey water to be filtered and type of contaminants present, viz, simple drain filter, activated charcoal, cellulose or ceramic cartridge, slow sand or multimedia filters etc, could be used based on specific requirement;