Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Himachal Pradesh - Subsection Section 66(2) in The Himachal Pradesh Police Act, 2007 (2)No Police Officer shall resign his office unless he has given notice in writing to his superior officer of not less than three months.
