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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(k) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(k)to confer degrees, diplomas and other academic distinctions on the basis of an approved method of evaluation as established by the Academic Council of the University, keeping in view the guidelines of the University Grants Commission and other connected Regulatory Bodies;