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State of Punjab - Section

Section 15 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

15. Use of Coupons Section 6.

- The rail travel coupons shall not be used for any purpose except for the purpose of exchanging them for passenger ticket at the Booking office of the railway Administration concerned for journey in India and the coupons shall not in any circumstances be accepted by the Railway Administration concerned towards payment of any other charges, such as luggage charges, excess fares, penalties reservation fees, supplementary charges on superfast trains etc.