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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(m) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(m)"National Aptitude Test in Architecture (NATA)" means the common entrance test conducted by the Council for the purpose of admissions to Bachelor of Architecture Course;