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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(11)(ii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(ii)In case adverse remarks are recorded in respect of any employee, these shall be communicated to the concerned employee within a period of 6 months following the cooperative year to which the report relates.