Section 14(4) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019
(4)There shall be a contract farming facilitation group at the village panchayat level for every contract, comprising the members, as may be prescribed, to facilitate in selection of inputs, good agriculture practices, sorting, grading, packing and delivery of produce and such other production and post-production activities of contracted produce. The contract farming facilitation group may comprise of,-(a)representative of contract farming producers or group thereof;(b)representative of purchasers;(c)technical expert to be engaged by purchaser;(d)jurisdictional officer prescribed by the Government.
