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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2) in The West Bengal State Council Of Technical Education Act, 1995.

(2)The Chairman may, in any emergency, exercise any of the powers of the Council provided, however, that he shall act contrary to any decisions of the Council and shall report to the Council the action taken by him together with the reasons thereof.