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State of West Bengal - Section

Section 16 in The West Bengal State Council Of Technical Education Act, 1995.

16. Powers and functions of Vice-Chairman.

(1)The Vice-Chairman shall be responsible for carrying out and giving effect to the decisions of the Council and of any committee or body constituted by it under this Act.
(2)The Chairman may, in any emergency, exercise any of the powers of the Council provided, however, that he shall act contrary to any decisions of the Council and shall report to the Council the action taken by him together with the reasons thereof.
(3)The Vice-Chairman shall -
(a)exercise general supervision over the Secretary and the members of the staff appointed by the Council and shall post and transfer the members of the staff;
(b)sanction all claims of travelling allowance; and
(c)take such other action, not inconsistent with any decision of the Council, as he may consider necessary for the proper functioning of the Council under this Act.