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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in U.P. State Employment Guarantee Council Rules, 2019

(1)The State Council shall meet its expenses in connections with its affairs and the functions entrusted to it under the Act or these rules from the annual grant released to it the State Employment Guarantee Fund.