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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(d) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(d)"The Executive Director' in relation to any powers exercisable by him includes any Director or Officer who is authorised by the State Government/Governor of Punjab to exercise the powers and functions of the Executive Director during the temporary absence of the Executive Director;