Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Bihar - Subsection Section 43(5) in The Bihar Municipal Election Rules, 2007 (5)Nothing in this Rule shall prevent any candidate from being nominated by more than one nomination paper not exceeding two nomination papers for election in the same ward.
