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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(a) in The Bangalore Metro Railway (General) Rules, 2011

(a)Stations shall be open for access to the public at least ten minutes before the advertised time of departure for the first train and until all the passengers have left the station after the arrival of the last train and the all other times the station shall be secured, as laid down in the special instructions, against unauthorised entry;