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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(b) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(b)The Category A seats shall be 80% of the sanctioned intake of seats in pandit training course in the Un-Aided Non-minority/Minority Pandit training Colleges, which shall be filled with eligible candidates on the basis of rank obtained in LPCET/LPCET-AC, as the case may be, following the provision of Rule 6 and Rules of Reservation laid down in Rule 7. The Category B Seats shall be 20% of the total sanctioned intake of seats in pandit training course in respect of the Un-Aided Non-Minority and Minority Pandit Training Colleges, which shall be open for admission to all the eligible candidates on the basis of merit/rank obtained in LPCET/LPCET-AC as the case may be.