Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] State of West Bengal - Subsection Section 81(2)(iii) in West Bengal Co-operative Societies Rules, 2011 (iii)Eighty per centof the market value of the debentures of agricultural and rural development banks and also of other trustee securities and