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[Cites 0, Cited by 0] [Section 57B(3)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(3)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

(b)A co-operative registered under Chhattisgarh Swayatta Sahakarita Adhiniyam, 1999 (No. 2 of 2000) may become the member of an affiliating society registered under this Act.