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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(6) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(6)A disposal register in Form XV shall be kept in every protective home in which full particulars shall be entered of the manner in which every inmate is disposed of on discharge and of her after-career. Every effort shall be made by the Superintendent to keep in touch with the inmates for at last three years after their discharge.